AKIL KURESHI

1,526 recorded High Court judgment(s) · 2018–2021

Courts

Tripura High Court

1526

Disposed Of	857
Dismissed	479
Allowed	70
Withdrawn	50
Closed	25
Dissmiss For Default/Non-Prosecution	13
NOT-PRESSED	13
Partly Allowed	7

Sri Nepal Chandra Das v. The State of Tripura and ors — Tripura High Court (2021-10-08)
Mr. Nani Gopal Deb v. The State of Tripura and 2 Ors. — Tripura High Court (2021-10-08)
Sri Nikhil Chandra Debnath v. Dr. Parshant Kumar Goyal and Anr — Tripura High Court (2021-10-08)
Sri Arjun Nath Bhowmik v. Sri Deepak Majumder and anr — Tripura High Court (2021-10-07)
Sri Haripada Malakar v. Sri Deepak Majumder and anr — Tripura High Court (2021-10-07)
Sri Partha Pratim Roy v. The State of Tripura and 3 Ors — Tripura High Court (2021-10-07)
Sri Hiralal Sukla Baidya, v. The State of Tripura and 6 others — Tripura High Court (2021-10-01)
Jitendra Mallik v. The State of Tripura 3 Ors. — Tripura High Court (2021-10-01)
Shri Swapan Sinha and Anr. v. The State of Tripura — Tripura High Court (2021-10-01)
Mantosh Debbarma, v. The State of Tripura and 3 Ors. — Tripura High Court (2021-10-01)