AKHILESH CHANDRA SHARMA,VIPIN SINHA

33 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Disposed off/Decided on merits	29
Dismiss other than merit(DD/Non Prosec./Abated)	3
Dismissed on merits	1

SUDHIR KUMAR v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2018-03-15)
DEVERSHI @ DEVERISH KUMAR SINGH CONSTABLE C.P. v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-03-14)
ANIL KUMAR (S.I) v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-03-13)
manik chandra v. State of U.P. and anr. — Allahabad High Court (2018-03-12)
NARESH KUMAR GUPTA v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-03-12)
RAMA KANT DUBEY AND 2 ORS. v. State of U.P. AND ANR. — Allahabad High Court (2018-03-08)
ifraq ali v. State of U.P. — Allahabad High Court (2018-02-22)
MUSTAK AHAMAD v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2018-02-21)
SUSHIL SHARMA (LEKHPAL) AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-02-20)
JAI KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-02-19)