LexAKHILESH CHANDRA SHARMA
55 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 55 |
Disposal nature
| Allowed/Partly Allowed on merits | 54 |
| Disposed off/Decided on merits | 1 |
Recent judgments
- ILU @ MOGLI v. State of U.P. — Allahabad High Court (2018-02-21)
- JAI PRAKASH v. State of U.P. — Allahabad High Court (2018-02-21)
- HARVENDRA SINGH @ BABLOO v. State of U.P. — Allahabad High Court (2018-02-21)
- SHAURAB KUMAR v. State of U.P. — Allahabad High Court (2018-02-21)
- MANOJ VYAS v. State of U.P. — Allahabad High Court (2018-02-21)
- SMT.JAMWANTI @ JAI MURTI DEVI v. State of U.P. — Allahabad High Court (2018-02-21)
- KALIKA YADAV v. State of U.P. — Allahabad High Court (2018-02-21)
- JUGENDRA SINGH v. State of U.P. — Allahabad High Court (2018-02-21)
- ASHOK BAURA v. STATE OF U.P. — Allahabad High Court (2018-02-19)
- RAHUL GOAND v. STATE OF U.P. — Allahabad High Court (2018-02-19)