LexAKHILESH CHANDRA
13,592 recorded High Court judgment(s) · 2004–2015
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 13592 |
Disposal nature
| BAIL GRANTED | 7756 |
| DISMISSED | 3975 |
| DISPOSED | 1561 |
| ALLOWED | 154 |
| D.F.D. FOR NON APPEARANCE | 86 |
| WITHDRAWN | 33 |
| REJECTED | 20 |
| CONVERTED | 4 |
Recent judgments
- Nageshwar Prasad Yadav and Anr. v. THE UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTH EAST RAILWAY 3 KOELAGHAT STREET, KOLKAT — Patna High Court (2015-03-13)
- Bhrigunath Pandey and Ors. v. State Of Bihar and Anr — Patna High Court (2015-03-13)
- Ramesh Kumar Singh v. State Of Bihar and Anr — Patna High Court (2015-03-13)
- Dasai Rai v. Surendra Rai and Ors. — Patna High Court (2015-03-12)
- Divisional Manager, National Insurancec Ccccompany Ltd., Muzaffarpur v. Chenari Devi and Ors. — Patna High Court (2015-03-12)
- M/s Scorpion Express Pvt. Ltd. v. M/s Namira Constructions pvt. Ltd. and Ors. — Patna High Court (2015-03-12)
- Nirbhay Kumar v. The State Of Bihar — Patna High Court (2015-03-11)
- Dinesh Singh and Anr v. State Of Bihar and Anr — Patna High Court (2015-03-11)
- Kamal Kumar @ Kamal Kunwar v. The State Of Bihar — Patna High Court (2015-03-11)
- Pankaj Kumar v. The State Of Bihar — Patna High Court (2015-03-11)