AJOY NATH RAY

69 recorded High Court judgment(s) · 2006–2010

Courts

Disposal nature

Recent judgments

• M/s Avinashi Industries and Ano v. Union of India and Ors. — Sikkim High Court (2010-11-15)
• The Branch Manager New India Assurance Co Ltd v. Smt. Agam Maya Tewari and Others — Sikkim High Court (2009-10-26)
• Raju Chhetri and ano v. State of Sikkim — Sikkim High Court (2009-09-16)
• Umesh Kapil Chettri and Ors. v. State of Sikkim and Ors. — Sikkim High Court (2009-08-31)
• Manoranjan Dixit v. State of Sikkim and Ors. — Sikkim High Court (2009-07-30)
• All India Private Vehicle Owners Association v. Union Of India And Ors. — Sikkim High Court (2009-04-08)
• Court on Suo Motu v. Sikkim Manipal University of Health, Medical and Technological Sciences — Sikkim High Court (2009-03-23)
• Dilli Ram Kafley and Ors v. State of Sikkim and Ors. — Sikkim High Court (2009-02-24)
• Ruth Karthak Lepchani v. T. W. Bhutia and Ano — Sikkim High Court (2008-12-18)
• Praneet Pradhan and Others v. State of Sikkim and Others — Sikkim High Court (2008-09-22)