AJOY KUMAR MUKHERJEE

39 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• SAKTHI SHIPPING LOGISTICS PRIVATE LIMITED AND ANR. v. THE HON'BLE LIEUTENANT GOVERNOR AND ORS. — Calcutta High Court (2022-11-21)
• SUSHEEL DIXIT v. M/S BAREFOOT RESORTS AND LEISURES PVT. LTD. — Calcutta High Court (2022-08-26)
• MAWLA WANH v. THE SUPERINTENDING ENGINEER AND ORS — Calcutta High Court (2022-08-26)
• JAGDISH NARAYAN RAO v. NILAY BANERJEE AND ANR. — Calcutta High Court (2022-08-26)
• D. RAMAKRISHNA v. THE SUPERINTENDING ENGINEER AND ORS. — Calcutta High Court (2022-08-26)
• SUMITA MANDAL v. THE SUPERINTENDING ENGINEER AND ORS. — Calcutta High Court (2022-08-26)
• APARNA SAHOO v. THE SUPERINTENDING ENGINEER AND ORS. — Calcutta High Court (2022-08-26)
• URSEILA TIRKEY v. THE SUPERINTENDING ENGINEER AND ORS. — Calcutta High Court (2022-08-26)
• DEBASHIS SARDAR v. THE SUPERINTENDING ENGINEER AND ORS. — Calcutta High Court (2022-08-26)
• KUMAR SWAMY v. THE SUPERINTENDING ENGINEER AND ORS. — Calcutta High Court (2022-08-26)