LexAJOY KUMAR MUKHERJEE
4,323 recorded High Court judgment(s) · 2014–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 4323 |
Disposal nature
| DISPOSED | 1507 |
| DISMISSED FOR DEFAULT | 948 |
| ALLOWED | 675 |
| DISMISSED | 462 |
| REJECTED | 306 |
| DISMISSED AS WITHDRAWN | 175 |
| DISMISSED AS NOT PRESSED | 110 |
| DISMISSED AS INFRUCTUOUS | 78 |
Recent judgments
- TARAK ROY @ DIPENDR ROY v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-29)
- INJAMUL HAQUE @ MAFIJUL SK @ MOFIJUL SK v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-29)
- MD WASIM AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-29)
- MD. ZAHID v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-29)
- AMJAD SK v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-29)
- ARIJUL GAZI v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-29)
- BASHIR v. UNION OF INDIA — Calcutta High Court (2026-05-29)
- SAMIR HALDER v. UNION OF INDIA — Calcutta High Court (2026-05-29)
- PALLAB MOZUMDER @ PALLOB MAJUMDER @ PALLAV MAJUMDAR v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-29)
- RISHI HARESH BAJAJ v. UNION OF INDIA — Calcutta High Court (2026-05-29)