AJIT SINGH,VIPIN SINHA

737 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

737

Disposed off/Decided on merits	574
Dismiss other than merit(DD/Non Prosec./Abated)	81
Allowed/Partly Allowed on merits	55
Dismissed on merits	26
Reference Disposed off	1

STATE OF U.P. v. MOHIT ALIAS BITTU and 2 OTHERS — Allahabad High Court (2019-12-04)
STATE OF U.P. v. ALOK DUBEY ALIAS UMESH AND 3 ORS. — Allahabad High Court (2019-11-27)
TANYA RASTOGI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-15)
HARIOM SHARMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
SATEESH CHANDRA AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
MOHD UMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
BRIJESH KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-05)
PHOOL CHANDRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
RAM NIRANJAN AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-05)
ASHWANI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)