AJIT SINGH,SUNITA AGARWAL

143 recorded High Court judgment(s) · 2020–2023

Courts

Allahabad High Court

143

Disposed off/Decided on merits	72
Dismissed on merits	55
Dismiss other than merit(DD/Non Prosec./Abated)	13
DISMISSED AS WITHDRAWN	3

RAJA RAM AND 4 OTHERS v. Union Of India AND 3 OTHERS — Allahabad High Court (2023-01-31)
VIJAY NARAYAN AND 10 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-01-31)
VED PRAKASH VERMA v. State of U.P. AND 6 OTHERS — Allahabad High Court (2023-01-31)
BALJEET v. ADDITIONAL MAGISTRATE (LAND ACQISITION)/ COMPOTENT AUTHORITY GAUTAM BUDH NAGAR — Allahabad High Court (2023-01-31)
VISHAL PROTECTION FORCE v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-01-31)
SURESH KUMAR v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2023-01-31)
MOHD. ARIF QURESHI v. State of U.P. AND ANOTHER — Allahabad High Court (2023-01-31)
RIHANA AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-01-31)
BIRAMPAL @ BRAHM PAL SINGH v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2023-01-31)
RAM BHAROSA PRASAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-01-31)