AJIT SINGH,SUNIL AMBWANI

21 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• NAWAL KISHORE SHARMA v. STATE OF RAJ and ORS — Rajasthan High Court (2015-07-10)
• R P S C AJMER v. ASHIWANI SINGH — Rajasthan High Court (2015-07-09)
• R S DHAKAD v. STATE OF RAJ AND ORS — Rajasthan High Court (2015-07-09)
• UNIVERSITY OF RAJ ` v. STATE OF RAJ AND ORS — Rajasthan High Court (2015-05-06)
• MS BHAGWAN SAHAI DEEPAK KUMAR v. STATE COMMERCIAL TAX ORS — Rajasthan High Court (2015-03-27)
• GOPAL LAL SHARMA AND ANR v. STATE EDUCATION DEPARTMENTANR — Rajasthan High Court (2015-03-27)
• SUMER SINGH AND OTHERS v. SHRI P C GAJBHIYE AND OTHERS — Rajasthan High Court (2015-03-27)
• DHARAM PAL RAWAT v. STATE OF RAJ AND ORS — Rajasthan High Court (2015-03-27)
• RAM KUMAR SINGH AND ORS v. STATE LOCAL SELF DEP ORS — Rajasthan High Court (2015-03-27)
• M/S S N INDUSTRIES v. U O I and ORS — Rajasthan High Court (2015-03-26)