LexAJIT SINGH,SIDDHARTHA VARMA
1,302 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1302 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 976 |
| Disposed off/Decided on merits | 160 |
| Dismissed on merits | 77 |
| DISMISSED AS INFRUCTUOUS | 35 |
| Allowed/Partly Allowed on merits | 32 |
| DISMISSED AS NOT PRESSED | 11 |
| DISMISSED AS WITHDRAWN | 11 |
Recent judgments
- JOR SINGH @ CHHOTE LAL v. STATE OF U.P. THRU SECY. ADMINISTRATION and ORS. — Allahabad High Court (2023-03-27)
- SURENDRA MISHRA AND OTHERS v. STATE OF U.P. THRU SECY. AND OTHERS — Allahabad High Court (2023-03-27)
- DHAMPUR SUGAR MILLS LIMITED AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-01-06)
- M/S VERMA ELECTRICALS v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2022-12-19)
- Kislay Pandey v. State of U.P. & others — Allahabad High Court (2022-12-19)
- SWATI AGARWAL v. Union Of India AND 3 OTHERS — Allahabad High Court (2022-12-19)
- SWATI AGARWAL v. Union Of India AND 3 OTHERS — Allahabad High Court (2022-12-19)
- MOHD. MAHIR JALEEL v. UNION OF INDIA and OTHERS — Allahabad High Court (2022-12-19)
- RAM PRAVESH RAY v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2022-12-19)
- SWATI AGARWAL v. Union Of India AND 3 OTHERS — Allahabad High Court (2022-12-19)