LexAJIT SINGH,RAMESH SINHA
198 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 198 |
Disposal nature
| Disposed off/Decided on merits | 141 |
| Dismissed on merits | 41 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 16 |
Recent judgments
- M/S KAMLA PRINTING PRESS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-28)
- M/S SAHIB AUTOMOBILES AND 2 OTHERS v. NAGAR NIGAM GHAZIABAD AND ANOTHER — Allahabad High Court (2020-08-28)
- ANIS ANSARI v. PASHCHIMANCHAL VIDYUT VITRAN NIGAM LTD. AND 2 OTHERS — Allahabad High Court (2020-08-28)
- SANGEETA VERMA AND ANOTHER v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-08-28)
- RAJENDRA YADAV v. SAROJ AND 3 OTHERS — Allahabad High Court (2020-08-28)
- SAROJ YADAV AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-27)
- VERSHA RANI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-27)
- KANHAIYA PASWAN AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-27)
- RUDAL AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-27)
- RAMVATI DEVI (GRAM PRADHAN) v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-27)