AJIT SINGH,PRAKASH GUPTA

88 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• SMT RAMKALI DEVI v. THE UNION OF INDIA and ORS — Rajasthan High Court (2015-05-28)
• U O I AND ORS v. SMT.RAMKALI DEVI — Rajasthan High Court (2015-05-28)
• KUNDAN LAL YADUVANSHI v. STATE OF RAJ AND ORS — Rajasthan High Court (2015-04-28)
• RAMANUJ SHARMA v. STATE AND ORS — Rajasthan High Court (2015-04-28)
• DR B D RAWAT v. UNIVERSTIY OF RAJ AND ORS — Rajasthan High Court (2015-04-28)
• ASHOK KHETOLIYA v. STATE OF RAJ AND ORS — Rajasthan High Court (2015-04-28)
• UMRAO SINGH v. B O R AJMER AND ORS — Rajasthan High Court (2015-04-28)
• STATE v. GAURI SHANKAR and ORS. — Rajasthan High Court (2015-04-27)
• RAJENDRA PAL SINGH andORS v. STATE AGRICULTURE DEPORS — Rajasthan High Court (2015-04-27)
• SAJJAN SINGH YADAV v. STATE OF RAJ and ORS — Rajasthan High Court (2015-04-27)