LexAJIT SINGH,PANKAJ NAQVI
22 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 22 |
Disposal nature
| Dismissed on merits | 14 |
| Disposed off/Decided on merits | 7 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- DINESH @ DUSHYANT KUMAR AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-03)
- RAM SWAROOP v. STATE OF U.P. — Allahabad High Court (2020-02-03)
- NIZZAMUDDIN @ SAHIL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-03)
- RAJVEER SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-03)
- RAM VEER SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-03)
- RAM NARAYAN @ CHHOTA AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-03)
- SUNIL KUMAR YADAV AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-03)
- HARSHIT BALYAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-03)
- VINIT DEVI @ VINITA DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-03)
- SMT. SEJAL @ SAHAJAL (DETENUE) v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-03)