AJIT SINGH,MANOJ KUMAR GUPTA

28 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• MEENAKSHI VARSHNEY AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-01-13)
• BALJEET SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-01-13)
• KRISHNA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-01-13)
• MAHESH SINGH ALIAS MAHESH BABU URF MAHESH YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-01-13)
• GANESHAPAL GIRI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-01-13)
• YASIN AHMAD v. State of U.P. AND 6 OTHERS — Allahabad High Court (2023-01-13)
• M/S HEERA PRAGATI RICE MILL DEVPAR DISTRCIT AZAMGARH AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-01-13)
• ARUN KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-01-13)
• RAJESH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-01-13)
• RAM BABU v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-01-13)