AJIT SINGH,MAHESH CHANDRA TRIPATHI

32 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	27
Dismiss other than merit(DD/Non Prosec./Abated)	3
Dismissed on merits	1
DISMISSED AS WITHDRAWN	1

MOHD. RIZVAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-02-02)
SMT. RANJANA DEVI v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2023-02-02)
SUBHASH CHANDRA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-02-02)
VARSHA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-02-02)
SMT. MANJU BEGUM v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2023-02-02)
MONOO AND 4 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-02-02)
KM. NIDHI RAGHAV AND ANOTHER v. State of U.P. AND 8 OTHERS — Allahabad High Court (2023-02-02)
SMT. SANJU BHARTI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-02-02)
RAMNARESH AND 11 OTHERS v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2023-02-02)
SHREEPAL SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-02-02)