LexAJIT SINGH,. KAUSHAL JAYENDRA THAKER
142 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 142 |
Disposal nature
| Disposed off/Decided on merits | 50 |
| Allowed/Partly Allowed on merits | 40 |
| Dismissed on merits | 27 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 25 |
Recent judgments
- JAGBIR v. STATE OF U.P. — Allahabad High Court (2023-03-23)
- AJAY KUMAR CHAUBEY v. STATE OF U.P. — Allahabad High Court (2023-03-23)
- SMT. MAYA VERMA v. STATE OF U.P. — Allahabad High Court (2023-03-23)
- RAJU v. STATE OF U.P. — Allahabad High Court (2023-02-28)
- ASLAM v. STATE OF U.P. — Allahabad High Court (2023-02-28)
- HARI NARAIN @ DEVGANDA @ JHINGURI v. STATE OF U.P. — Allahabad High Court (2023-02-28)
- SAMHARU GUPTA v. State of U.P. — Allahabad High Court (2023-02-22)
- STATE OF U.P. v. RAJESH KUMAR — Allahabad High Court (2023-02-22)
- AMIT VERMA ALIAS PAPPAN v. STATE OF U.P. AND ANR. — Allahabad High Court (2023-02-22)
- SMT. MEENA DEVI v. STATE OF U.P. — Allahabad High Court (2023-02-21)