LexAJIT SINGH,KARUNA NAND BAJPAYEE
212 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 212 |
Disposal nature
| Disposed off/Decided on merits | 172 |
| Dismissed on merits | 34 |
| (unspecified) | 5 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- JAI PRAKASH v. STATE OF U.P. — Allahabad High Court (2019-05-31)
- MOHINI AND 7 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-26)
- RAJPAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-01-25)
- JILEDAR YADAV AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-01-25)
- RAJA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-01-25)
- HARI OM SHARMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-01-25)
- LOKENDRA @ TUNDA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-01-25)
- BHOORA @ MOHAMMAD RAZA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-01-25)
- MOHD RAFIQ AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-01-25)
- UMARDEEN AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-01-25)