LexAJIT SINGH
12,413 recorded High Court judgment(s) · 2011–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 12411 |
| Rajasthan High Court | 2 |
Disposal nature
| Allowed/Partly Allowed on merits | 9121 |
| Disposed off/Decided on merits | 1463 |
| Dismissed on merits | 1111 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 678 |
| (unspecified) | 18 |
| Cases not falling above | 7 |
| DISMISSED AS WITHDRAWN | 7 |
| DISMISSED AS INFRUCTUOUS | 4 |
Recent judgments
- HAMID ALI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-29)
- VINOD KUMAR v. State of U.P. AND ANOTHER — Allahabad High Court (2023-03-13)
- BHAGWAN DAYAL v. STATE OF U.P. — Allahabad High Court (2023-02-24)
- MERAJ QURAISHI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-02-24)
- SAMSUDDOHA AND ANOTHER v. THE STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-02-24)
- SAJID KHAN v. STATE OF U.P. and ANOTHER — Allahabad High Court (2023-02-22)
- TRIVENDRA @ DALU v. STATE OF U.P. and ANOTHER — Allahabad High Court (2023-02-22)
- MOHD. JIKRAN @ SALMAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-02-22)
- VIMLA DEV v. STATE OF U.P. and OTHERS — Allahabad High Court (2023-02-21)
- SANTOSH KUMAR YADAV v. State of U.P. AND ANOTHER — Allahabad High Court (2023-02-21)