LexAJIT SINGH,B.AMIT STHALEKAR
30 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 30 |
Disposal nature
| Disposed off/Decided on merits | 13 |
| Dismissed on merits | 11 |
| Allowed/Partly Allowed on merits | 5 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- PAWAN KESHARI AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-18)
- HAZI NASEEM AHMAD AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-18)
- ANIL KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-18)
- TARANNUMNISHA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-18)
- KIRANVEER SINGH ALIAS KARANVEER SINGH YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-18)
- SARFARAJ AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-18)
- SALAUDDIN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-18)
- POOJA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-18)
- CHANDRABHAN @ PRAKASH YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-18)
- RAMANAND SINGH AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-18)