AJIT SINGH,ANUPINDER SINGH GREWAL

146 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• GANESH KUMAR andORS v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2015-12-17)
• DURGA DASS v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2015-12-17)
• MADAN LAL andORS v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2015-12-17)
• LAL BAHADUR KATARAandAMR v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2015-12-17)
• BEERBAL MEENA v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2015-12-17)
• YOGESH BHARDWAJ andORS v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2015-12-17)
• HEMANT KUMAR SHARMA v. STATE PERSONNEL DEPARTMENTORS — Rajasthan High Court (2015-12-17)
• MANEESH SAINI andORS v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2015-12-17)
• NAVAL KISHORE SHARMA v. STATE OF RAJ AND ORS — Rajasthan High Court (2015-12-17)
• SHRI RAM PAREEK andANR v. STATE PERSONNEL DEPARTMENTORS — Rajasthan High Court (2015-12-17)