LexAJIT KUMAR,VIKAS BUDHWAR
111 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 111 |
Disposal nature
| Disposed off/Decided on merits | 74 |
| Dismissed on merits | 20 |
| DISMISSED AS INFRUCTUOUS | 7 |
| Consigned to Record | 6 |
| Allowed/Partly Allowed on merits | 2 |
| DISMISSED AS WITHDRAWN | 2 |
Recent judgments
- RAM KISHAN CHAUDHARY v. State of U.P. AND 6 OTHERS — Allahabad High Court (2023-06-09)
- KASIM v. State of U.P. AND 7 OTHERS — Allahabad High Court (2023-06-09)
- M/S. DEEPAK WIRE CHAINS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-09)
- SMT. POORAN SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-09)
- RAJ KUMAR JAISWAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-09)
- MANJUL BHARTI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-09)
- MOHD. NASEEM AND 21 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-09)
- ARMAN AND 9 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-09)
- RAM PRAKASH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-09)
- M/S HARERAM ENTERPRISES v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-09)