AJIT KUMAR,SHEKHAR KUMAR YADAV

49 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Dismissed on merits	21
Disposed off/Decided on merits	19
DISMISSED AS WITHDRAWN	2
Consigned to Record	2
Allowed/Partly Allowed on merits	2
DISMISSED AS NOT PRESSED	2
DISMISSED AS INFRUCTUOUS	1

RAJA KHAN @ MUEEN KHAN AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-02)
ABHISHEK TIWARI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-02)
RUCHIN JAIN v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-06-02)
REKHA AND 3 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-06-02)
INSAF SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-02)
SHAHID JAMAL ANSARI v. State of U.P. AND ANOTHER — Allahabad High Court (2023-06-02)
DEVENDRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-06-02)
SHAMSHAD v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-06-02)
RAVI KARAN AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-06-02)
PRIYANKA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-06-02)