LexAJIT KUMAR
2,050 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 2050 |
Disposal nature
| BAIL GRANTED | 1080 |
| DISPOSED | 693 |
| ALLOWED | 103 |
| WITHDRAWN | 103 |
| PARTLY ALLOWED (DISPOSAL) | 37 |
| DISMISSED | 23 |
| BAIL REJECTED | 6 |
| DISMISS FOR NON-PROSECUTION | 3 |
Recent judgments
- Munna Bhagat v. The State of Bihar — Patna High Court (2026-05-27)
- Lav Kumar v. The State of Bihar — Patna High Court (2026-05-27)
- Prince Kumar v. The State of Bihar — Patna High Court (2026-05-27)
- Manjit Kumar v. The State of Bihar — Patna High Court (2026-05-27)
- Rahul Kumar v. The State of Bihar — Patna High Court (2026-05-27)
- National Degree College v. Patliputra University, Patna — Patna High Court (2026-05-27)
- Rahul Kumar @ Ramu Kumar @ Vishal Kumar v. The State of Bihar — Patna High Court (2026-05-27)
- Pankaj Kumar @ Pankaj Rai v. The State of Bihar — Patna High Court (2026-05-27)
- Shatrughan Paswan @ Shatrudhan Kumar v. The State of Bihar — Patna High Court (2026-05-27)
- Bala Paswan v. The State of Bihar — Patna High Court (2026-05-27)