AJIT KUMAR

16,028 recorded High Court judgment(s) · 2017–2025

Courts

Allahabad High Court

16028

Disposed off/Decided on merits	9942
Dismissed on merits	2226
Allowed/Partly Allowed on merits	1827
Dismiss other than merit(DD/Non Prosec./Abated)	1367
Consigned to Record	319
DISMISSED AS WITHDRAWN	193
DISMISSED AS INFRUCTUOUS	68
DISMISSED AS NOT PRESSED	57

PAVNEESH GIRI v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2025-09-17)
BANWARI LAL v. STATE OF UTTAR PRADESH AND 2 OTHERS — Allahabad High Court (2025-08-11)
ANIL KUMAR SUMAN v. THE STATE OF UP AND 2 OTHERS — Allahabad High Court (2025-08-10)
ARADHYA KUMARI MINOR AND ANOTHER v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2025-05-18)
SHASHANK KUMAR AND 53 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2025-05-12)
MULAYAM SINGH YADAV v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2025-04-03)
SANJAY CHADDHA v. SITA RAM BIJPURIYA AND 4 OTHERS — Allahabad High Court (2025-02-06)
SMT. MEGHA BANSAL v. SHRI GOPAL KRISHNA GANGAL — Allahabad High Court (2025-01-10)
SHASHANK SAURABH RAI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-14)
AJAY KUMAR MISHRA v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-12-14)