AJIT J GUNJAL

1,459 recorded High Court judgment(s) · 2005–2017

Courts

Karnataka High Court

1459

DISPOSED	688
DISMISSED	236
REJECTED	219
Dismissed for Non-Prosecution	143
ALLOWED	132
Partly Allowed	22
ALLOWED AND REMANDED	15
Abated	3

SRI SHIVALINGAPPA v. SRI H S PAPANNA — Karnataka High Court (2017-06-20)
RAJESHWARI B RAO v. P RAJASHEKAR RAO — Karnataka High Court (2012-10-12)
MALLESHAPPA v. K S PARAMESHWARAPPA — Karnataka High Court (2012-10-12)
MR CHARITH T V v. MRS KAVYASHREE L — Karnataka High Court (2012-10-12)
SMT GEETHA VASANTH W/O SRI VASANTHA MADIVALAR v. SRI VASANTHA MADIVALAR S/O HALAPPA MADIVALAR — Karnataka High Court (2012-10-12)
MOHAMMED MASOOD v. AKBAR S/O K YAKUB — Karnataka High Court (2012-10-11)
SMT MUNIYAMMA v. THE DEPUTY COMMISSIONER — Karnataka High Court (2012-10-11)
MRS USHA M NAIK v. SRI GOWRISHANKAR SHANBOGUE — Karnataka High Court (2012-10-10)
KRISHNEGOWDA S/O KAPNIGOWDA @ RAJANNA v. THE DIVISIONAL MANAGER — Karnataka High Court (2012-10-10)
MR A VENUGOPAL @ VENU v. IFFCO TOKIO GENERAL INSURANCE CO — Karnataka High Court (2012-10-10)