LexAJIT J GUNJAL,A.S.BOPANNA
20 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 20 |
Disposal nature
| DISPOSED | 6 |
| DISMISSED | 5 |
| DROPPED | 3 |
| REJECTED | 2 |
| ALLOWED | 1 |
| Abated | 1 |
| ALLOWED AND REMANDED | 1 |
| Partly Allowed | 1 |
Recent judgments
- C V DODDAMANI v. THE MANAGING DIRECTOR — Karnataka High Court (2012-02-10)
- K B BIRANAGI S/O. BASAPPA, v. STATE OF KARNATAKA — Karnataka High Court (2012-02-10)
- SRI YELLAPPA v. SMT RAJESHWARI — Karnataka High Court (2012-01-25)
- PRITVIRAJ S/O TORASA MISKIN v. RAVI S/O TORASA MISKIN — Karnataka High Court (2012-01-25)
- SMT DANAMMA @ SUMAN v. AMAR — Karnataka High Court (2012-01-25)
- SMT NAGAVENI v. SMT SUSHEELAMMA — Karnataka High Court (2012-01-24)
- BHEEMAPPA S/O SIDDAPPA TARAGAR v. NINGAPPA S/O BASAPPA NEGINAHAL — Karnataka High Court (2012-01-24)
- RENUKA W/O PRABHAKAR GARADI, v. BASAVRAJ KALLAYYA MATHAPATI — Karnataka High Court (2012-01-24)
- SRI BHEEMAPPA S/O SIDDAPPA TARAGAR v. THE STATE OF THE KARNATAKA — Karnataka High Court (2012-01-24)
- KARNATAKA POWER TRANSMISSION v. R C SHETTAR S/O CHINNAPPA — Karnataka High Court (2012-01-24)