AJIT BORTHAKUR

37 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• Sokhep Kri and 2 Ors. v. The State of AP and 5 Others — Gauhati High Court (2023-10-13)
• Tana Totu v. THE STATE OF AP and 3 Ors. — Gauhati High Court (2023-10-13)
• Jumdo Karbak v. The State of AP and 3 Others — Gauhati High Court (2023-10-13)
• Charu Lowang v. THE STATE OF AP AND 6 ORS. — Gauhati High Court (2023-10-12)
• Smti Nada Dumi v. The State of AP and Anr. — Gauhati High Court (2023-10-11)
• M/s Kaushal Sharma and 2 Ors. v. THE STATE OF AP and 4 Ors. — Gauhati High Court (2023-10-11)
• Shri Dakpe Sipi v. The State of AP and 3 Others — Gauhati High Court (2023-10-11)
• Nada Dumi v. THE STATE OF AP and Anr. — Gauhati High Court (2023-10-11)
• Matung Panye and 2 Ors v. The State of AP and 3 Others — Gauhati High Court (2023-10-10)
• Smti Omeng Muang v. The State of AP and 2 Others — Gauhati High Court (2023-10-10)