AJIT BORTHAKUR

10,631 recorded High Court judgment(s) · 2018–2023

Courts

Gauhati High Court

10631

Disposed Of	9516
Allowed	365
Dismissed On withdrawal no order for such liberty	242
Rejected	168
Dismissed	147
Dismissed on withdrawal with liberty to approach again	105
Closed	50
Dismissed As infractuous	21

MINAKSHI LAHKAR TAMULI v. DHRUBA KUMAR TAMULI — Gauhati High Court (2023-11-29)
SMTI RENU KONWAR GOGOI v. HEMA GOGOI — Gauhati High Court (2023-11-29)
SAHIDUL ISLAM @ SAIDUL ISLAM v. THE STATE OF ASSAM — Gauhati High Court (2023-11-28)
KISHOR CHANDRA BARUAH @ KISHARBARUAH v. THE STATE OF ASSAM — Gauhati High Court (2023-11-28)
THE PRESIDENT, MADRASSA IDGAH AND KABARASTHAN COMMITTEE v. MD. ALI HUMAIN ANSARI AND 6 ORS. — Gauhati High Court (2023-11-24)
MR BIREN CHANGMAI v. NEW INDIA ASSURANCE COMPANY LTD AND 3 ORS — Gauhati High Court (2023-11-24)
PUSHKAL GOGOI v. THE STATE OF ASSAM — Gauhati High Court (2023-11-23)
SMTI. BINA BORUAH AND ANR v. THE NATIONAL INSURANCE COMPANY LIMITED AND 2 ORS. — Gauhati High Court (2023-11-22)
ORIENTAL INSURANCE COMPANY LTD. v. RAMENA BEGUM AND 4 ORS. — Gauhati High Court (2023-11-22)
KHALILUR RAHMAN v. CHAND MOHAMMAD ALI — Gauhati High Court (2023-11-22)