AJIT BHARIHOKE

975 recorded High Court judgment(s) · 2007–2012

Courts

Disposal nature

Recent judgments

• SONU v. STATE — Delhi High Court (2012-12-14)
• STATE v. VIRENDER @ BILLU & ANR — Delhi High Court (2012-01-19)
• GHISA RAM (DECEASED) THROUGH SH. LAXMI NARAIN v. SHAILENDER KUMAR SHARMA — Delhi High Court (2012-01-04)
• GHISA RAM DECD. THR. LAXMI NARAIN v. SHAILENDER KUMAR SHARMA — Delhi High Court (2012-01-04)
• MEENAKSHI @ MEENU KUMARI v. STATE & ANR. — Delhi High Court (2011-10-14)
• ANIL KUMAR & ORS. v. STATE GOVT. OF NCT OF DELHI & ANR. — Delhi High Court (2011-10-13)
• SUNIL KUMAR DAY v. STATE OF N.C.T. & ORS. — Delhi High Court (2011-10-13)
• VEERPAL @ VEERU v. STATE — Delhi High Court (2011-10-13)
• AVDHESH v. STATE THROUGH NCT OF DELHI — Delhi High Court (2011-10-13)
• TARUN SUNEJA v. STATE & ANR — Delhi High Court (2011-10-05)