AJIT B. KADETHANKAR

707 recorded High Court judgment(s) · 2025–2026

Courts

Bombay High Court

707

Admitted/Allowed/Granted/Rule Absolute	571
DISPOSED OFF	76
DISMISSED	32
APPLICATION ALLOWED	8
ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE	6
PARTLY ALLOWED AND PARTLY DISMISSED	4
Withdrawn	4
DISPOSED OFF AS A WITHDRAWN	2

SAGAR RAVINDRA MAHAJAN v. ASHWINI KOUSHAL PATIL AND OTHERS — Bombay High Court (2026-03-12)
SHAKUNTALA SILK SAREE THROUGH ITS PROPRIETOR PRAVIN ASHOKRAO NAVGHARE v. THE DIVISIONAL JOINT REGISTRAR AND OTHERS — Bombay High Court (2026-03-07)
GOVIND SHIVRAM WAGH AND ORS v. THE DIVISIONAL CONTROLLER MAHARASHTRA STATE RAOD TRANSPORT CORPORATION , AURANGABAD AND ANR — Bombay High Court (2025-10-29)
MAHESH RAGHUNATH PADALE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-10-29)
PRAKALP PRECAST CONCRETE PRODUCTS THR ITS PARTNER SANJAY C. KALANTRI v. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION THROUGH ITS REGIONAL OFFICER — Bombay High Court (2025-10-29)
SUNDARABAI GIRDHARILAL PALI AND OTHER v. OMPRAKASH SUNDERLAL SHARMA — Bombay High Court (2025-10-29)
DIVISIONAL CONTROLLER MAHARASHTRA STATE RAOD TRANSPORT CORPORATION DIVISION OFFICE, AURANGABAD v. GOVIND SHIVRAM WAGH AND ORS — Bombay High Court (2025-10-29)
AJAY SUDHAKAR JOSHI AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND ANOTHER — Bombay High Court (2025-10-27)
SANTOSH S/O MAHADEV KHANDEKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-10-27)
THE NEW INDIA ASSURANCE CO. LTD THR BR MANAGER, PARBHANI v. SHRUTI ANILRAO KULKARNI AND ORS — Bombay High Court (2025-10-17)