AJAY TEWARI,. VIVEK PURI

69 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• DHEERAJ & ORS v. STATE OF HARYANA — Punjab & Haryana High Court (2019-12-20)
• PAWAN @ PONA AND ORS v. STATE OF HARYANA — Punjab & Haryana High Court (2019-12-19)
• STATE OF HARYANA v. RINKU AND ANOTHER — Punjab & Haryana High Court (2019-12-19)
• JASBIR SINGH AND ANR v. STATE OF PUNJAB — Punjab & Haryana High Court (2019-12-18)
• GURWINDER SINGH v. INTELLIGENCE OFFICER — Punjab & Haryana High Court (2019-12-18)
• SATISH @ SATIA AND ANR. v. STATE OF HARYANA — Punjab & Haryana High Court (2019-12-17)
• SATBIR v. STATE OF HARYANA — Punjab & Haryana High Court (2019-12-17)
• SURENDER @ LAL SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2019-12-17)
• JITENDER & ORS v. STATE OF HARYANA — Punjab & Haryana High Court (2019-12-17)
• BIRENDER @ VIRENDER v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2019-12-17)