AJAY TEWARI,. RAJESH BHARDWAJ

508 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• SUKHWANT KAUR v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2021-11-12)
• M/S MINUS COLLECTION PRIVATED LIMITED AND ORS v. M/S CHANDRA AUTO ENGINEERING PVT LTD AND ORS — Punjab & Haryana High Court (2021-07-23)
• M/S MINUS COLLECTION PRIVATE LIMITED AND ORS v. M/S CHANDRA AUTO ENGINEERING PVT LTD AND ORS — Punjab & Haryana High Court (2021-07-23)
• M/S ANUSHRIA COMPUTECH PVT. LTD v. M/S CHANDRA AUTO ENGINEERINGH PVT LTD AND ORS — Punjab & Haryana High Court (2021-07-23)
• M/S MINUS COLLECTION PRIVATE LIMITED AND ORS v. M/S DD SALES CORPORATION PVT LTD AND ORS — Punjab & Haryana High Court (2021-07-23)
• GURPREET SINGH BADAL AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2021-05-25)
• PANKAJ KUMAR v. RUPALI — Punjab & Haryana High Court (2021-05-25)
• AJAY PAL v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-05-13)
• HARINDER PAL SINGH v. AU SMALL FINANCE BANK LTD. — Punjab & Haryana High Court (2021-05-05)
• COURT ON ITS OWN MOTION v. AMRIK SINGH KANUNGO — Punjab & Haryana High Court (2021-04-29)