AJAY TEWARI,. PANKAJ JAIN

266 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• M/S A.B. INDUSTRIES v. COMMISSIONER, GST AND CENTRAL EXCISE COMMISSIONERATE II AND ANOTHER — Punjab & Haryana High Court (2022-03-15)
• M/S SHREE BABA EXPORTS v. COMMISSIONER AND ANOTHER — Punjab & Haryana High Court (2022-03-15)
• HON'BLE HIGH COURT OF PUNJAB & HARYANA v. NAND LAL — Punjab & Haryana High Court (2022-03-15)
• M/S SHIV SHAKTI ENTERPRISES THROUGH PROPRIETOR v. COMMISSIONER, GST AND CENTRAL EXCISE, COMMISSIONERATE CHANDIGARH AND ANR — Punjab & Haryana High Court (2022-03-15)
• BHARAT SANCHAR NIGAM LTD., B.S.N.L, PUNJAB CIRCLE AND ANR v. STATE OF PUNJAB, DEPARTMENT OF EXCISE AND TAXATION AND ORS — Punjab & Haryana High Court (2022-03-14)
• COMMISSIONER, CENTRAL GOODS AND SERVICE TAX, PANCHKULA v. RIBA TEXTILE LTD. — Punjab & Haryana High Court (2022-03-14)
• M/S OK ENTERPRISES, FARIDABAD v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-03-14)
• M/S OK ENTERPRISES, FARIDABAD v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-03-14)
• RAGHAV METALS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-03-14)
• AKSHAY v. STATE OF HARYANA — Punjab & Haryana High Court (2022-03-14)