AJAY TEWARI,. JASGURPREET SINGH PURI

125 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• BRIGADIER NAND LAL POONIA v. STATE OF HARYYANA AND ORS — Punjab & Haryana High Court (2021-07-02)
• RAJENDER SINGH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2020-11-10)
• NAND LAL POONIA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2020-11-10)
• JAI BHAGWAN v. STATE OF HARYANA — Punjab & Haryana High Court (2020-11-10)
• PARVESH KUMARI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2020-11-10)
• RANDEEP SINGH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-11-10)
• SANJEET KADYAN AND ORS v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2020-11-10)
• BALBIR SINGH AND ORS v. NIRMAL SINGH AND ORS — Punjab & Haryana High Court (2020-11-10)
• DHARMENDER AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2020-11-10)
• SARABJEET KAUR AND ORS. v. MOHAN LAL AN DORS. — Punjab & Haryana High Court (2020-11-10)