AJAY TEWARI

14,331 recorded High Court judgment(s) · 1990–2025

Courts

Disposal nature

Recent judgments

• SURJIT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-12-24)
• SWARAN SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2025-12-23)
• SURENDRA PAL SINGH AND ORS v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-12-23)
• SWARN LATA GUPTA AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2025-12-23)
• O.P.BOORA v. THE MANAGING DIRECTOR, HARYANA DAIRY DEVELOPMENT COOPERATIVE FEDERATION LTD. CHANDIGARHAND ETC. — Punjab & Haryana High Court (2025-03-27)
• AVINASH KUMAR JAIN AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-07-29)
• JASBILR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-04-05)
• SUMAN LATA v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2024-03-04)
• PHOOL SINGH v. HEM RAJ AND ORS. — Punjab & Haryana High Court (2024-02-27)
• BIJENDER SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2024-01-23)