AJAY TEWARI,. AVNEESH JHINGAN,. PANKAJ JAIN

47 recorded High Court judgment(s) · 2022–2022

Courts

Punjab & Haryana High Court

DISMISSED

EXCISE AND TAXATION COMMISSIONER, HARYANA v. M/S SAFFRON PETRO NET, LANDHARI, HISAR AND ANOTHER — Punjab & Haryana High Court (2022-03-14)
EXCISE AND TAXATION COMMISSIONER v. MS HARI RAM FILLING STATION BARWALA AND ANOTHER — Punjab & Haryana High Court (2022-03-14)
STATE OF HARYANA THROUGH EXCISE AND TAXATION OFFICER CUM ASSESSING AUTHORITY v. M/S MUDRAKSHI HYTECH INDIA PVT LTD AND ANOTHER — Punjab & Haryana High Court (2022-03-14)
EXCISE AND TAXATION COMMISSIONER HARYANA v. M/S GURU JAMBHESHWAR SERVICE STATION AND ANOTHER — Punjab & Haryana High Court (2022-03-14)
EXCISE AND TAXATION COMMISSIONER v. M/S GURUDEV SUDARSHAN FILLING STATION AND ANOTHER — Punjab & Haryana High Court (2022-03-14)
EXCISE AND TAXATION COMMISSIONER, HARYANA v. M/S GUPTA BROTHERS, BHIWANI — Punjab & Haryana High Court (2022-03-14)
EXCISE AND TAXATION COMMISSIONER, HARYANA v. M/S HISAR FILLING SERVICE STATION, HISAR AND ANOTHER — Punjab & Haryana High Court (2022-03-14)
EXCISE AND TAXATION COMMISSIONER v. M/S HARYANA FILLING STATION AND ANOTHER — Punjab & Haryana High Court (2022-03-14)
EXCISE AND TAXATION COMMISSIONER HARYANA v. M/S CIVIL LINE FILLING STATION, CIVIL ROAD AND ANOTHER — Punjab & Haryana High Court (2022-03-14)
EXCISE AND TAXATION COMMISSIONER v. M/S BOLA PETRO CITY AND ANOTHER — Punjab & Haryana High Court (2022-03-14)