LexAJAY TEWARI,. AVNEESH JHINGAN
832 recorded High Court judgment(s) · 2019–2022
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 832 |
Disposal nature
| DISMISSED | 434 |
| DISPOSED OF | 299 |
| ALLOWED | 99 |
Recent judgments
- M/S SANJIVANI NON FERROUS TRADING PVT LTD v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2022-02-11)
- SATBARG SINGH v. THE PRINICIPAL CHIEF COMMISSIONER OF INCOME TAX, CHANDIGARH — Punjab & Haryana High Court (2021-03-26)
- SATBARG SINGH v. THE PRINICIPAL CHIEF COMMISSIONER OF INCOME TAX, CHANDIGARH — Punjab & Haryana High Court (2021-03-26)
- SATBARG SINGH v. THE PRINICIPAL CHIEF COMMISSIONER OF INCOME TAX, CHANDIGARH — Punjab & Haryana High Court (2021-03-26)
- SATBARG SINGH v. THE PRINICIPAL CHIEF COMMISSIONER OF INCOME TAX, CHANDIGARH — Punjab & Haryana High Court (2021-03-26)
- SATBARG SINGH v. THE PRINICIPAL CHIEF COMMISSIONER OF INCOME TAX, CHANDIGARH — Punjab & Haryana High Court (2021-03-26)
- SATBARG SINGH v. THE PRINICIPAL CHIEF COMMISSIONER OF INCOME TAX, CHANDIGARH — Punjab & Haryana High Court (2021-03-26)
- SATBARG SINGH v. THE PRINICIPAL CHIEF COMMISSIONER OF INCOME TAX, CHANDIGARH — Punjab & Haryana High Court (2021-03-26)
- SATBARG SINGH v. THE PRINICIPAL CHIEF COMMISSIONER OF INCOME TAX, CHANDIGARH — Punjab & Haryana High Court (2021-03-26)
- SATBARG SINGH v. THE PRINICIPAL CHIEF COMMISSIONER OF INCOME TAX, CHANDIGARH — Punjab & Haryana High Court (2021-03-26)