AJAY TEWARI,. ALKA SARIN

310 recorded High Court judgment(s) · 2019–2022

Courts

Disposal nature

Recent judgments

• M/S RAGHBIR SINGH CONTRACTOR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-01-14)
• M/S SAI SANITATION v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2021-12-03)
• VIPINDEEP KAUR AHLUWALIA v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2021-10-28)
• ASHISH AGGARWAL v. UNION OF INDIA AND ANR — Punjab & Haryana High Court (2021-10-27)
• BUGAL DEVI v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2021-10-27)
• RAGHAV IMPEX v. COMMISSIONER OF CUSTOMS — Punjab & Haryana High Court (2021-10-25)
• OVERSEAS TRADE-LINKS v. COMMISSIONER OF CUSTOMS — Punjab & Haryana High Court (2021-10-25)
• M/S RIDHI SIDHI POLYMER AND ANOTHER v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2021-10-14)
• JOGINDER SINGH AND ORS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-10-14)
• DEEPIKA RANA v. UNION OF INDIA AND ANR — Punjab & Haryana High Court (2021-10-14)