LexAJAY RASTOGI,VEERENDRA SINGH SIRADHANA
143 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 143 |
Disposal nature
| DISMISSED | 105 |
| DISPOSED OF | 19 |
| ALLOWED | 16 |
| WITHDRAWN | 1 |
| (unspecified) | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- AJAY SINGH v. U O I AND ORS — Rajasthan High Court (2015-02-02)
- MAHENDRA PATIDAR AND ANR v. STATE PANCHAYATI RAJ DEP ORS — Rajasthan High Court (2014-12-02)
- KRISHANA SAHU AND ANR v. STATE OF RAJ AND ORS — Rajasthan High Court (2014-12-02)
- RAKESH KUMAR v. STATE PANCHAYATI RAJ DEP ORS — Rajasthan High Court (2014-12-02)
- HEMENDRA KUMAR JANGID AND ORS v. STATE PANCHAYATI RAJ DEP ANR — Rajasthan High Court (2014-12-02)
- MANISHA MALAV AND ORS v. STATE PANCHAYATI RAJ DEP ORS — Rajasthan High Court (2014-12-02)
- GEETA KUMAR MEENA AND ANR v. STATE PANCHAYATI RAJ DEP ANR — Rajasthan High Court (2014-12-02)
- SONIYA AND ORS v. STATE PANCHAYATI RAJ DEP ORS — Rajasthan High Court (2014-12-02)
- PURAN MAL SHARMA v. STATE PANCHAYATI RAJ DEP ANR — Rajasthan High Court (2014-12-02)
- REENA KUMARI JAIN v. STATE PANCHAYATI RAJ DEP ANR — Rajasthan High Court (2014-12-02)