AJAY RASTOGI,PRAKASH GUPTA

70 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• MUKAT LAL v. BOARD OF REVENUE and ORS. — Rajasthan High Court (2016-04-01)
• PUSHPENDRA SIROHI v. SMT ANAMIKA — Rajasthan High Court (2016-03-14)
• JHUN JUNUWALA DAIRY v. STATE AND ORS — Rajasthan High Court (2015-04-20)
• BATTI LAL GURJAR v. U O I AND ORS — Rajasthan High Court (2015-04-03)
• STATE OF RAJ AND ORS v. VIRENDRA KUMAR JAIN AND ORS — Rajasthan High Court (2015-04-03)
• U O I AND ORS v. SURENDRA KUMAR — Rajasthan High Court (2015-04-03)
• STATE OF RAJ AND ANR v. DHIRENDRA SINGH AND ANR — Rajasthan High Court (2015-03-19)
• SAMPAT LAL SUWALKA v. R P S C AND ORS — Rajasthan High Court (2015-03-18)
• SANWAR MAL JAT v. LABOUR COURT NO 2 AND ORS — Rajasthan High Court (2015-03-18)
• DHARMENDRA NAYAK v. REGISTRAR R C S A T AND ORS — Rajasthan High Court (2015-03-18)