LexAJAY RASTOGI,JAINENDRA KUMAR RANKA
586 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 586 |
Disposal nature
| DISMISSED | 309 |
| DISPOSED OF | 164 |
| ALLOWED | 108 |
| WITHDRAWN | 2 |
| INTERM ORDER | 2 |
| (unspecified) | 1 |
Recent judgments
- KUNJO v. STATE OF RAJASTHAN THROUGH PP. — Rajasthan High Court (2016-08-01)
- STATE OF RAJ AND ANR v. HUKMA BARUPAL — Rajasthan High Court (2016-05-06)
- STATE OF RAJ andANR v. BHAGAT PACHAR — Rajasthan High Court (2016-05-06)
- STATE OF RAJ AND ANR v. VINOD KANWAR — Rajasthan High Court (2016-05-06)
- STATE OF RAJ AND ANR v. BABITA — Rajasthan High Court (2016-05-06)
- STATE OF RAJ AND ANR v. KOMAL BHATI — Rajasthan High Court (2016-05-06)
- STATE OF RAJ AND ANR v. UMA GURU — Rajasthan High Court (2016-05-06)
- STATE OF RAJ AND ANR v. SMT NIRMALA GEHLOT — Rajasthan High Court (2016-05-06)
- STATE OF RAJ AND ORS v. SMT NIRMALA CHOUDHARY — Rajasthan High Court (2016-05-06)
- STATE OF RAJ AND ANR v. SMT SARITA KUMARI — Rajasthan High Court (2016-05-06)