AJAY RASTOGI,DINESH CHANDRA SOMANI

24 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• STATE OF RAJ AND ANR v. NIJAMUDDIN — Rajasthan High Court (2018-01-30)
• KHADAK SINGH v. STATE — Rajasthan High Court (2017-05-09)
• SHAHID v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-05-05)
• RAN SINGH v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-04-24)
• SURESH v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-04-24)
• BHARTI AND ANR v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-04-24)
• KRISHAN KUMAR v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-04-24)
• PAPPU @ SAMIUDDIN v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2017-04-13)
• SMT LAXMI v. RAKESH HARIJAN — Rajasthan High Court (2017-04-10)
• RAJBAHADUR @ BAHADUR SINGH v. STATE OF RAJ AND ORS — Rajasthan High Court (2017-04-10)