LexAJAY RASTOGI
10,868 recorded High Court judgment(s) · 2005–2017
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 10868 |
Disposal nature
| DISMISSED | 4663 |
| DISPOSED OF | 3524 |
| ALLOWED | 1401 |
| PEREMPTORY | 911 |
| WITHDRAWN | 141 |
| PARTLY ALLOWED | 96 |
| TRANSFERRED | 29 |
| MODIFIED | 24 |
Recent judgments
- DEVENDRA KUMAR v. STATE ANIMAL AND HUSBSNDRY DEPANR — Rajasthan High Court (2017-10-13)
- MOOLCHAND SAINI v. STATE PANCHAYAT RAJ AND ORS — Rajasthan High Court (2017-02-14)
- DEVESH JOSHI v. B R K GRAMIN BANK AND ORS — Rajasthan High Court (2017-02-13)
- SHANKARLAL SHARMA v. STATE OF RAJ AND ORS — Rajasthan High Court (2017-02-13)
- DR ARCHANA MITTAL v. STATE OF RAJ AND ORS — Rajasthan High Court (2017-01-24)
- CHIMNA RAM v. PYARE LAL — Rajasthan High Court (2017-01-19)
- VISHNU DAUTT SHARMA v. RAM LUBHAYA AND OTHERS — Rajasthan High Court (2017-01-19)
- RAVINDRA SINGH v. STATE P H E D AND ANR — Rajasthan High Court (2016-12-22)
- SALU KHAN AND ORS v. STATE PUB HEALTH AN ENGG ORS — Rajasthan High Court (2016-12-22)
- MANOHAR LAL SHARMA AND ORS v. STATE PUB HEALTH AN ENGG ANR — Rajasthan High Court (2016-12-22)