AJAY MOHAN GOEL, . JYOTSNA REWAL DUA

31 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• ASHA SISODIA AND ANOTHER v. STATE OF HP — Himachal Pradesh High Court (2024-11-20)
• ARJAN SINGH v. S.R. BAWA AND OTHERS — Himachal Pradesh High Court (2023-11-24)
• YUDHVIR SINGH v. STATE OF HP AND ORS — Himachal Pradesh High Court (2023-10-06)
• MAMTA DEVI v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2023-09-01)
• STATE OF HP AND ORS v. DOOR SINGH — Himachal Pradesh High Court (2023-09-01)
• HRTC AND ANR v. RAM CHAND — Himachal Pradesh High Court (2023-09-01)
• HRTC AND ANOTHER v. BALRAJ SINGH — Himachal Pradesh High Court (2023-09-01)
• STATE OF HP AND ORS v. GUMAT RAM — Himachal Pradesh High Court (2023-09-01)
• HRTC AND ANR v. BALDEV CHAND — Himachal Pradesh High Court (2023-09-01)
• STATE OF HP AND OTHERS v. KULDIP CHAND AND OTHERS — Himachal Pradesh High Court (2023-09-01)