AJAY MOHAN GOEL

25,930 recorded High Court judgment(s) · 2009–2026

Courts

Himachal Pradesh High Court

25930

Disposed Off	24553
Allowed	503
DISPOSED OFF	396
Dismissed	181
(unspecified)	92
Dismissed as withdrawn	55
Admitted & Disposed Off	22
Transferred to HP Administrative Tribunal	19

RAVINDER SINGH v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-06-05)
SOM PAUL v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2026-06-04)
BALBIR SINGH v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-06-04)
RAJESH KUMAR v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-06-04)
SHYAM LAL AND OTHERS v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-06-04)
PAWAN KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-06-04)
AJAY KUMAR v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-06-04)
NIKA RAM v. HPSEBL AND OTHERS — Himachal Pradesh High Court (2026-06-04)
ASHANK PRASHAR v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2026-06-04)
SANTOSH KUMARI v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-06-04)