LexAJAY KUMAR TRIPATHI
17,310 recorded High Court judgment(s) · 2011–2018
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 17310 |
Disposal nature
| DISPOSED | 7704 |
| DISMISSED | 6062 |
| ALLOWED | 1416 |
| WITHDRAWN | 794 |
| D.F.D. FOR NON APPEARANCE | 691 |
| BAIL GRANTED | 333 |
| REJECTED | 299 |
| DISPOSAL WITH OBSERVATION | 8 |
Recent judgments
- Sitaram Choudhari and Ors v. The State Of Bihar Through Its Commissioner Cum Secretary, Education Department, Govt. Of Bihar, Pa — Patna High Court (2018-07-04)
- Birendra Kumar Singh and Ors v. The State Of Bihar and Anr — Patna High Court (2018-06-20)
- Ram Sevak Singh v. Prof. Kamar Hasan, Vice Chancellor, Magadh University, Bodh Gaya and Ors — Patna High Court (2018-06-20)
- Dinanath Singh and Ors v. The State Of Bihar Through The Principal Secretary Department Of Education Govt. Of Bihar Patna Name — Patna High Court (2018-06-20)
- Ram Pravesh Rai and Ors v. The State Of Bihar and Ors — Patna High Court (2018-06-20)
- Govind Prasad Sah v. The State Of Bihar and Ors — Patna High Court (2018-06-20)
- Smt. Durga Devi v. The State Of Bihar Through The Principal Secretary Department Of Education, Government Of Bihar, Ne — Patna High Court (2018-06-20)
- Shyam Kumar Singh v. The State Of Bihar Through Mr. Anjani Kumar Singh, Chief Secretary, Govt. Of Bihar, Patna and Ors — Patna High Court (2018-06-20)
- Rajendra Prasad Mishra v. Vice Chancellor, Patna University, Patna and Ors — Patna High Court (2018-06-20)
- Vidya Bhushan Mishra v. The State Of Bihar Through Its Principal Secretary, Education Department, Government Of Bihar, New — Patna High Court (2018-05-16)