AJAY KUMAR MITTAL,. TEJINDER SINGH DHINDSA

222 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• COMMISSIONER SERVICE TAX DELHI-IV v. M/S NIKON INDIA PVT LTD — Punjab & Haryana High Court (2018-05-29)
• EXCISE AND TAXATION COMMISSIONER, HARYANA v. M/S AEI ENGINEERING INDUSTRIES — Punjab & Haryana High Court (2018-05-29)
• EXCISE AND TAXATION COMMISSIONER, HARYANA v. M/S AEI LAMINATION PVT LTD — Punjab & Haryana High Court (2018-05-25)
• M/S CENTURY N.F. CASTINGS, FARIDABAD v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-05-23)
• M/S ENKAY (INDIA) RUBBER CO. P. LTD., GURGAON v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-05-23)
• M/S. CAMCO MULTI METAL LTD., FARIDABAD v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-05-23)
• M/S CAMCO MULTI METAL LTD FARIDABAD v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-05-23)
• M/S CAMCO MULTI METAL LTD v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-05-23)
• M/S TOKAI IMPERIAL RUBBER INDIA PVT LTD v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-05-23)
• RAJINDER SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2018-05-22)