AJAY KUMAR MITTAL,. SUDIP AHLUWALIA

21 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• JAIVIR v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2019-03-29)
• M/S SHREE BALAJI RICE MILLS v. DISTRICT MAGISTRATE AMBALA & ANR — Punjab & Haryana High Court (2018-12-20)
• SATPAL VERMA v. PUNJAB NATIONAL BANK — Punjab & Haryana High Court (2018-12-20)
• M/S VSM IMPEX PVT LTD v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2018-12-20)
• M/S SOMANY CERAMICS LTD BAHADURGARH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-12-20)
• KOTAK MAHINDRA BANK LTD v. DEPUTY COMMISSIONER KAITHAL AND ORS — Punjab & Haryana High Court (2018-12-20)
• M/S RUCHIKA INTERNATIONAL AND ANOTHER v. CHIEF MANAGER STATE BANK OF INDIA AND ANOTHER — Punjab & Haryana High Court (2018-12-20)
• PALVINDER PAL SINGH NARLI AND ANOTHER v. UCO BANK AND OTHERS — Punjab & Haryana High Court (2018-12-20)
• BABU CABLE NETWORK, PLOT NO.1, BASHIRPURA, JALANDHAR AND OTHERS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2018-12-20)
• M/S HINDUSTHAN NATIONAL GLASS AND INDUSTRIES LTD v. STATE OF HRY AND ORS — Punjab & Haryana High Court (2018-12-20)