AJAY KUMAR MITTAL,. SNEH PRASHAR

36 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• (O&M) SARMESH KUMARI v. DEVINDER SINGH — Punjab & Haryana High Court (2015-01-21)
• VIPIN SHARMA v. MONIKA — Punjab & Haryana High Court (2014-12-22)
• SUNNY KUMAR v. MAMTA — Punjab & Haryana High Court (2014-12-22)
• SHIVANI SHARMA v. KUNAL SHARMA — Punjab & Haryana High Court (2014-12-19)
• KAPIL DEV v. MANISHA — Punjab & Haryana High Court (2014-12-19)
• SUSHMA v. SANDEEP GIL — Punjab & Haryana High Court (2014-12-18)
• RANJIT SINGH v. MADAN GOPAL SINGH & ANR. — Punjab & Haryana High Court (2014-12-18)
• BRIJ MOHAN CHIBBER & ANR v. NISHA GAUTAM — Punjab & Haryana High Court (2014-12-17)
• (O&M) MANDEEP KAUR v. DHARMINDER SINGH — Punjab & Haryana High Court (2014-12-17)
• SMT. AMARJOT KAUR v. JASVINDER SINGH — Punjab & Haryana High Court (2014-12-16)